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State of Uttar Pradesh - Section

Section 13 in U.P. Co-operative Dairy Federation and Milk Unions Centralised Service Rules, 1984

13. Powers and duties of the Member-Secretary of the Committee.

- The Member-Secretary of the Committee shall-
(i)convene meetings of the Committee and keep a record of the proceedings thereof;
(ii)carry on correspondence on behalf of the Committee;
(iii)maintain category wise list of members of the service and their Service Records;
(iv)realise the amounts payable by the Unions under Rule 22;
(v)exercise such other powers and perform such other duties as may be entrusted to him by the Authority or Committee from time to time.