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Bombay High Court

Yeshwant Shikshan Prasarak Mandal And ... vs Maharashtra State Information ... on 17 October, 2018

                               FARAD CONTINUATION SHEET NO.
                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                CIVIL APPELLATE JURISDICTION


                              WRIT PETITION NO.232 OF 2010
                                                
       Office Notes, Office Memoranda  of Coram,
       appearance, Court's orders or directions and                    Court's or Judge's orders
                    Registrar's orders

None present.

                      CORAM : A. N. MARE
                                      REGISTRAR (JUDL-I)

                          Date :  17th October 2018




             Returnable   date   is   extended   by   period   of
six   weeks   i.e.   5.12.2018   (Excluding   vacation)   for
issuing notice to Respondent No.1.

REGISTRAR (JUDL-I) RJ-I/ARD/17.10.2018 ::: Uploaded on - 22/10/2018 ::: Downloaded on - 24/10/2018 23:09:51 :::