Bombay High Court
Yeshwant Shikshan Prasarak Mandal And ... vs Maharashtra State Information ... on 17 October, 2018
FARAD CONTINUATION SHEET NO.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.232 OF 2010
Office Notes, Office Memoranda of Coram,
appearance, Court's orders or directions and Court's or Judge's orders
Registrar's orders
None present.
CORAM : A. N. MARE
REGISTRAR (JUDL-I)
Date : 17th October 2018
Returnable date is extended by period of
six weeks i.e. 5.12.2018 (Excluding vacation) for
issuing notice to Respondent No.1.
REGISTRAR (JUDL-I) RJ-I/ARD/17.10.2018 ::: Uploaded on - 22/10/2018 ::: Downloaded on - 24/10/2018 23:09:51 :::