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Calcutta High Court (Appellete Side)

Sahely Banerjee @ Saheli Banerjee vs Union Of India & Ors on 30 October, 2014

Author: Arijit Banerjee

Bench: Arijit Banerjee

                               1



6    30.10.                    W.P. 19156(W) of 2014
ns
     2014
                         Sahely Banerjee @ Saheli Banerjee
                                      Versus
                               Union of India & ors.


              Mr. Joydip Banerjee,
              Mr. Banibrata Dutta,
              Mr. Anirban Majumdar            ......       for the petitioner

              Mr. Tapan Kr. Mukherjee, senior Advocate,
              Md. Hazanuz Zaman            ...            for the State

              Mr. Aloke Banerjee,
              Mr. A. Sarkar       ...           for the respondent no.3

Let affidavit-in-opposition be filed within two weeks. So far as the respondent no.3, affidavit-in- opposition has to be filed within three weeks and reply, if any, within one week thereafter.

Let this matter appear four weeks hence.

( Manjula Chellur, Chief Justice ) ( Arijit Banerjee, J.) 2