Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 48] [Section 12] [Entire Act] Union of India - Subsection Section 12(d) in The National Council For Teacher Education Act, 1993 (d)lay down guidelines in respect of minimum qualifications for a person to be employed as a teacher [* * *] in recognised institutions;
