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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(h) in Shri Jagannath Temple Act, 1955

(h)the Superintending Archaeologist, Archaeological Survey of India, Bhubaneswar Circle, Bhubaneswar-ex-officio member;