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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(iv) in The Regulations For Disbursement of Loans Under The Middle Income Group Housing Scheme, 1968

(iv)Applicants having no house of their own and also having no plot of land but desirous of building a house on a plot of land to be leased out or sold to them by the Parishad.