Sri J Sridhar Gupta vs The State Of Karnataka on 17 February, 2011

[Cites 3, Cited by 0]

Karnataka High Court

Sri J Sridhar Gupta vs The State Of Karnataka on 17 February, 2011

Bench: Mohan Shantanagoudar

IN THE HIQH COUPST O? KARNATAKA AT BANGALGRE

omeo 'mxs THE 17?" my OF FEBRUARV, 

BEFORE

THE HQNBLE MRVJUSTICE MOHAN SSHAhj*i*}%§v§§3;$§.€5{§.U€§"_»é§VR  "

WRIT PETITION No.17e14?ooF!20o7 (;~::;;2E:"$} 

§.::',.§;.'-':'..

war? PETITION Nos.1317,-.9;'8»2'& 5i54o/ 2.C:>(3o7VV{'--$'§"R'E$f)
WRIT PETITION NOs.99O3,14935&_1493(2/2008 (354255)

EN w.P.:\1o.17e14/2ooa7'io*   

BETWEEN :    'V

1, 3. Sridhar 'L3__uj3.1:-3;'-_ '     
S/0 Y. 3anaj_rC§han"a'Shaéity' 
Ageda---abou_t 48::,y.ea--r$ 
Wc:9rkingTAa~:;_.Typ?Est   _ -
Head Office,"K}:2.;jnata:<Aa"'Leather
Indu's:tries DeVve~i.¢opme3f1't« 
Corpofation Limited
1.7/5, C)b"E0,ng' V8ioci'<, II Fioor
~cEnit\) Buildih"gs.%,___J_,C. Road

.  Av "'a-£%ari*§;'AaEor¢eﬂ--56O O02.

  :2  '\'!aash. [va.arué:-h:'_:>~¢. Bhat

 S'/o Ma"rj.jufnath S. Bhat
*~.Age_Ci abfout 54 years
V\.'oﬂ<.§ng as In--<;:hargo
AA Maraager, Karnataka Leather
'Tlndustries Development
 Corporation Limiioci
Gadag.



is)

Yarnanappa B. Bnangi

Working as Junior Assistant
Karnataka Leather Industries
Deveiopment Corporation Ltd.,
Betgaum.

Syed Sharfuddin 
S/o iate Syed iviahamood Saib 
Aged about 56 years 
Working as Attender V
Karnataka Leather Indusi:~rie's3._V
Deveiopment Corporation L'td,","i.
(now on deputation) 

Roerich and Devii<a,r'a~n_i Ro.e'ri'c'I:r-It 

Estate Board, 10"' Ff'oo"r_ 7
Vésveswaraya Centre T V V
Dr. Ambedkar.Veedr:~i"  -- 
Bangaiore.;    ..

i'~£.R. Sreera_r§'ga'i'aE'*.--. .   A'

5/0 Fat? Riarnrgarzpa  

Aged abotit-".51 yTfears"»._"'
Working -as'£is;3istant"i._T 
Karniataka Leather Inrfostr-ies
Deveioqarnent VCor'*poi=ati'on Ltd.,
Majestic,'ea'r~.gai--ore, 

 . 'S.i'§'it;>_*-rM.P.A Maia'vE'i<a'V

, MD/'0 MS, Parameswara Bhat

_ " A'ged"v4about_ 55 years

" _'Workn'g..as~:;'Assistant, Head Office
'i{arna_ifa'i<a Leather industries

D"eve-.iop'rnent Corporation Ltd.,
3.7/"5, Oblong Block, II Fioor

 * :U.nity''BuiidEngs, J.C. Road
. _fB'a"'_nga|ore--56O O02.



7i Srriii. E\/ENC. Kamaia

D/o MS, Changappa

Aged about 57 years

Working as Assistant, Head Office
Karnataka Leather Industries
Development Corporation Ltd.,
17/5, Obiong Block, II Floor
Unity Buiiciing, 3.C. Road

BangaEore-S6O G02.  3 '43o...:i4?'e'tiiiiﬁii-§tS.3r
(By Sri N, Devara} for MS. Aria_ijdaraifr_ii.i &  V .
Associates, Adx/s.,)    "

AND :

1. The State of i<arnatai<a; A
Rep by its PrincipaiVoS--e«:retary 
Department'o_f'3;.ndListr§ie.Siiand"~7_j~-_V' ' ''
Commerce, Vii;ri§{a_sa.£'~3.oLi.riha_o_  ' 
Bangaiore55*€3O"'C'i31.'"--{jj-- " it

2. The 'K5i"'nﬁf]aka"iL'E)afi"iE§'F Ind'ii's*:ries
De'./elo;3meri.t--«CorpO«:a'ti.oii Limited
(A Goveriirnerit"rof'i'i<aimaiiaka
Enterprises) Baﬁg'aio"r--e~560 002.
Rep by its 'Chat-rm7an';~~--"

  3.v-':o_%i"ii&EA-.ii{arr1ataiia'Leather industries
.  £}eyeol.cpm._ent Corporation Limited
" _ "(A C3ov.er:i_rr2-erit of Karnataka

 ._t§«ni:E:i*"p.ri_se,s)"' Head Office

''  No.17/5, "Oblong Block"

"rt F.ioo-ijonity Buiiciing
Li.C_. Road, Bangaiore--S6O 002

it * :.__Rep"by its Managing Director. ..Responderits

_  "¥.V('By°'Smt. Jayaiakshmi i<:.E3. for Sreeranga Associates,
}*5\dvs., for R2; Smt. Manjuia Kamadoiii, HCGP., for R1)



ﬁr

'§'h'is writ petiLio1'1  i.'i.1e.ci under A1*t.i£:les 226 .2::,1'1d 227 of
the C()r1.st.iE:L1t.io'1'1 of §1':diz::._ prayilag "£0 qtlash the imptzgned
ortéeﬂes tiaietl 25.8.2005 issues? by the R1 «side A11r1e?xé;r&s~D
amti the cwcies" dated 31.8.2005 issueci by £he..E?.3'««_<t%ide
;'f'L11I1(3,Xl1.I'(i'.wE {in so far as it 1*e1.:1€,es to i:1cEt1e.i.o_:f'1»..o£7";~i_hje.

pe1,ii.1'.o11e:'s' name) as these orders are t1n;;'t3St.{'
r1121i21i'idca '\1n1'e21so11.e1b1e and czontrary to the "+iR.S.VAie(:ht%r1;e 

denied 10.82.00] vicie A1111exL1z"e«~A..
IN WP. NO.13I7/2007

BETWEEN :

1 KS. Nagaraj
S/0 K3". Shivaiah V  
Aged about 50 years _ _  V   ,
Working as Assistant (-AACC(J~ta'n?tVS)_._  

Karnataka L€atheFI'ﬁ'd.i.JStFieS 
Deveiopn*a_en1:;1iaCo:';}§;sration Limited 

(A Gov;err1%_nent'1of K-a'r__nata:'<'a"'Ente'rp{ises)
Head Offic'e.,;"j;?/5,' 1.1'iF.§_cor;"iOb'i;ong Block
Un«i't'y"BuA  Road'  
Ba_ngai0re=?56.Q "Q02,  _

Re"sidi'n4g at I\2oj;i5.69,, 'E-..F!"o_or

10"' Crests, Basaveshwiafanagar

II Stage, Bangal0.re--'~5~60079.

  A  ..... 

_ 'S/o' An_n'a._ppa Shetty
" "Ag'ed'a_boVLi E . 57 yea rs
'«-i'__'«_!\!o-rl§ii£?9 va's»{Zhief Manager (commerciat)
'Karnataf_i<:§' Leather Industries
"'"--.Deveie._rJment Corporation Limited
(:3 Government of Karnataka Enterprises)
, Head Office, 17/5, II Ftoor, Oblong Block

A V "Unity Buildings, LC. Road

 -BangaIorev~56O 002. I
Residing at No.83, 1"?" Main



s9%§§5::

5"' Phase, iiéanjundesnwara Layout
JP. Nagar, Bangaiore~560078.

R. Suresh

S/o |ate1Ramaiah

Aged about 54 years

Working as Manager (Accounts)  _
Karnataka Leather Industries "A " ., .
Development Corporation Limited 

(A Government of Kamatagka Ente.roi-ises)   " A'
Head Office, :7/5, 2"" Fio'or,Q-Qblong Biock'   

Unity Buiidings, }.C. Read    
Banga|ore--S60 O02.   
Residing at No.104._g"}'Q"' Cross'  jg  g
17"' Main, 5"' Biock,"'i2ajaji-natja,r  A' ~ 
Bangaiore--560010.   -. " 

Ajit Y Nargur;-:i._f* _

S/o Y.v._ i*i§es.rgE'€i'i_Ci'. ~ g     i
Aged abiout_.-S2   A
Working asVAssi.staF1t"Man'ageVr (Accounts)
Kar:*iateka..t;eati*;{ei In'd§istrie_s 
Deveiooment{E-orpoi*'a.tio--n Li-miteci

(A Governmentvof._Ka.rn'a.taka Enterprises)
Head Ciffice, 1"?'/5, 2i"("""i?Ioor, Oblong Biock
Unity Bui'i=dingis,,'.'--J.Cv. Road

Bangaiore-560 oo2.,

 '-Re'sidsi..ng~.at i\Eo.i"3'UO, 7"' Main
. LTA" i3fio.ci<._.4vE'--E Stage, Rajajinagar
 __Bang"aj_ore<5 60010.

  

Sfo i'-ate'i'4~i. Thammaiah
Aged about 56 years

 * it\.A4_lori<''ing as Assistant Manager (Commercial)
V. _gK:;irnataka Leather Industries

Deveiopment Corporation Limited

 (A Government of Karnataka Enterprises)



Ag-

Head Offéce, 17/5, 2"" Fioor, Oblong Biock
Unity Buiidings, LC. Road

Bangaiore--56O O02,

Resiéing at Koepai Road

Shivapura, Maddur Taiuk

Mandya District.

6. Gracy E)' Souza   

D/o Aiex D'Souza 

Aged about 52 years  

Working as Assistant (}'~\CCC|.intS) ﬂ_ 
i<arnatai<a Leather Industr--i.e's.._ "
Deveiopment Corporation Limited A 
(A Government of iéarnataka .Enterprises")»... 
Head Office, 17/5,  Fio'0r,:.Ob!ong"Biock
Unity Buiidings, 3.c. Road"   it 
Bangaiore-560 002., _ ._ it '

Residing a_tNo~...24S;,' 2"" C:ro_ss{},_ .
Someshwaraasu ra, Carnbridg'eV_LaVeui:
UIsoor,;Bafi««ga'i.o--re-'5E;Q__ 'G~f)8'-.7  '

7. Pandu'raen§i,app"aj  V
S/"Q late Ha'i*u:;:'r:tfiaia'n._'"»..__ -- '
Aged about 50. "y.eavrs'~~ e V
Working as A'ssi's.tant"*{iAccounts)
i<a_rnata"i<a "Leat.he*r_ Industries
_i_3e'veiopmen..t Corporation Limited
 :_;?,..overnrnen't"'*of"Karnatai<a Enterprises)

if  i~Ee_ad..Of"ti~cVe, 17/5, 2" Floor, Obiong Biock
"  VUe!'1i'i".«',{MB1Ji!§ii"IfigS, J.C. Road

_ " -._BangVa~i.ore:;-'S60 O02.

'  Resi_ding_ at Anjanadri Niiaya
"Near \!Vater Tank, Shivanna Layout
Deyarayapatna New Extension

it it .ts..fi"ura*§!<ur-572103. ..Petitioners

_V   N. Devaraj for M.S. Anartdararnu 8:
i  Associates, Advs.,)



¥-ii

AND :

1, The State of Karnataka
Rep by its Secretary
Department of Industries and
Commerce, Vikasa Soudha
BangaEorewS60 003.

2. The Karnataka Leather Industries
Development Corporation Limited
(A Government of E<arnata!<a
Enterprises) Banga!ore»560_VGD2.
Rep by its Chairman.  

3. The Karnataka Leath_e'r._Ind'Austries_ 
Development Corporéition LE__|T'a.itved"'ii,"i  "
(A Government of Karnataka A
Enterprises)<Head Of'fite' _'  _ -  '
No.17/S, "Obi??ng Brock"   
II Freer,Lm~i:y'lE3.a.;.e|d'img,  4'  .

J.C. Ready..V3'ar£gve1or'e%~ *  
Re;}r'iVbyi'z't§«. E2ianaig'§'ng Dj'recto_r;""

4. The Karnataka"!.'e~atE1er*-Irndtistries
Deve!0'pment"C0fp'ora't*ipn Limited
(A _Gove%'en'1'enVt'v--of Karsiata ka
"E;?1terprises') 'Head Gffice
 if-it/5~v,. "ObIo'n"g"B'Eock"

A «:1 Huoar,._ijn,ity Building
 " V _};C._'?.pad;..i§3a.ngaIore-56O 002
~_ "Rep 't3«\j_~v_vit__s'~i';/a"anager (Acimn). ..Respondents

(By"'Srr:'t:..NiéV'njula Kamadoiii, HCGP., for R1)

*' __ This writ. petitiorl is filed under Artiekes 226 and 22'? 01'
 {he "C0nstit1,1tioif1 of India. piayixagg €10 quash the iinpugned
  "'er{:ie'19s dated 25.8.2005 issued by the R1 vide .Ariz1exu1"e»«i)
 and the o1'<:1e:' dated 3I.¥8K2005 issued by the R3 vide



-8,

A1'1r2ex'1.11"e--E', (in so I211." 2-its it ;°e§.ai.es io iI1o1L1si0I1 of the
pet,ii.i()33.e3"s' mmlei as £:11<~3.se orders are 1,1njt.zsi., Vii-1_eg21i,
3122-1§.a.f'§de. uI1reasoI.1aio1.e 2-Lmi c:o1'1i.m:"'y to the V RS,so.i1e.me
dzueci 10.8.2001 vicie A1';.11exL1.re--A. "   

IN WP. M0982/2007
BETWEEN :   

\/ijaya Shankar

S/o iate Myiapoa

Aged about 49 years

Senior Assistant 

Karnataka Leather IE'1dL;._iS'£i'i€SA,..._  _ 
Deveiopment Corporati__on._Linfiite_d   ,  .

(A Government of i<arna't'ai-ca '£€nV'i:eii'pri's:€S)M  .
Head Office, 17/5, 11 Fioor} ocionjg E5'i~oC'i<I[j " 

Unity Buiidings,_;}'.£:. Ro'ad"'~.; _ _ _ 
Bangaiore--S6{J      

Residing at.""JijietAha';'.Niiaya*3.   r

I Man Roadr 2*iji_d'Cros'9'   °

DharmVaray_a"'N_ag'a;:A_  , r _  

E<oiar--5631O'1V.i.i'V.,   M ...Petitioner

(By Sri  ﬁeiva raj V   i /Dina nda ra mu 8:
Associates,"'Advs..V,V)«. "

    _____ 

 ' 1.. A 'Th e"   Ka rnata ka

. -(Reid-by._itsfSeCretary

K Diepartinjent of Industries and
Com._:fne-rc'e, Vikasa Soudha
Banga:_iore--56O 001.

A V~:i_"7:.rThe Karnataka Leather Industries

 "Qeveiopment Corporation Limited
; (A Government of Karnataka



- 9..

Enterprises) Bangaiore-56O 002.
Rep by its Chairman.

3. The Karnatai-<a Leather Industries
Deveiopment Corporation Limited
(A Government of Karnataka
Enterprises) Head Office
No.1?/5, "Oblong Block"
II Floor, Unity Buiiding
J.C. Road, Bangaiore--56O 002
Rep by its Managing Director'.

4. The Karnataka Leather Industrives.,V
Deveiopmeni: Corporaﬁion ,L'i'rn'it.ed 
(A Government of !<a_rriata__ka;_<  "
Enterprises) Head Office ' '
No.17/5, "Obiong BEO<:!<'.'f~ V
11 Floor, Ui1it3(_ Building.  V 
J.C. Road",1-.Banrg"a.io.rer516{) oozg n
Rep by {ts :':(E'an"a'g'er» ('Ajdn*1'n);'V_   ..Respondeni:s

(ey smt;eiii«:a:§;uiad::ii;a--m'adVb-iii, §--it:er5., for R1;
Smt. 3'eya_!aks?:m--i~..!<'.~B."fo§~....__ . .
Sriranga Associat'es:n,.VAdyd;;~ R2 to R4)

Thié' writ;pe1:tion"is::_"1'ﬁ£ed urlder Articles 228 and 227 of

UH?4f:(311.SU'[i1,1tiC!_1: India, praying to quash the impugned

 V.  3-.C'i:;"1t€'('1' 25.8.V2'O'Od5 issued by the R1 vide Am1exure--D
 'anti.meeiovi-"de:i'---.dated 3.1.8.2005 issued by the R3 vide

.AIi1'1.exLire'?'.I'3._  so fat!' as it 1'e1&1't'es to inclusion of the

Dei;ii',io1"1.?51's~'.dnanae and also the order dated 24.11.2006

 issL1eCi_b§; R4 vide Am1eXure~H as these orders are unjust,

A   rrlaiaﬁde, Lmreaisonabie and comrary to the VRS

'"se}'1(éir11e dated 10.8.2001 vide ,AnI1exL3re~A.



IN WP, M05546/2007

BETWEEN :

1, G.\/asudevan
S/o.Late.Govindarajalu
Aged about 54 years,

Working as Senior Assistant (C:8{EZ3')',*«. A 

Quality Control Inspector,   .1 '

Commercial Division, Head Office,  A'

Karnataka Leather Industi"ie.s Dev'ei_o'pment"V'%'  

Corporation Limited,
Bangalore & R/a

Door No.1/13, V ,
Govindappa Lane,  _
St. Thomas Town Post," '
Lingarajapuram,  '
Banga{ore_.~=5_6'ﬁ O84. _, 

S/o.__L_ate'~..§\';'MQ}§uni1ii<ei'u i~£a_i_r 
Aged a'tiout S2"i}fear'S',,,."' 
Wor__i<ing- as "A:'s_istant_,(C--&D),
Incharge, Lid kar}Vi's«wa~,._ 
Training, and "Production Centre,
Lidkar Comvpiexf, ' "
i.<_;f.C;.i4.ani, " H
  ..... 

2. P.Mrina3'an''»_''---.:"'''''3V' .

.'  R_/a.f$r"ee Venkateswara Niiaya',
" ,EJoo'r._No.t3.éi,"*.2"d Fioor,

"-".3? "Mai_*n_ Ro:a'd,

'' ,__('Heb.baia'1-Police Station Road),

Gud'dada'haili,
R.T,.VNagar Post,

 * .ii._E5_ang'aiore--56O O32.



. Mukthar Pasha

Sxo. Share Budhan

Aged about 49 years,
Working as Assistant {C&D),
Centrai Stores,

Karnataka Leather industries Deveiopmentt-.

Corporation Limited,
Vasanthanagar,   
Bangaiore & R/a #40,

16"' Cross, Lakkasandra,
Bangaiore--»30. :

. Maria Jaikumar

D/o.S.Anthony Eras,

Aged about 49 year.S.;~~t, 
Working as Junior A*5:;ig:tar1t_,}--. }
Lidkar Leather EmpoVri_u'mV, T 1
snwnoga8tt't L' "-; ..ta ,
R/a "mar? E<f}:i4.iiJa",'--. =i    
#9o,8TI3nsaa1" 'i' r" *
Bapuﬁnagang ' .tveA

Shi,morg_a"'-:_ 5"7'ii?;2.01-».._'  i i

,       .

smtmawssagay
Aged about 48}yea_rS',~~- "

_Wori<ing asAssistant,
 V-'.i__Lfi*di;:-arLeather'E-mporium,
,  Majesti.<;}~._V
" _ 'Bari~g_atioro_ Sc.
_  ._R.«/3" :é5'2;55,,V;"i"S' Fioor,
'  PiEEa_n.n'a3.G'arden,

"2"'=Stage,

Baog:aIore~560 045,

 '.'K«.B.Prem Singh
" S/0, K.B.BaIajE Singh

Aged about 49 years,



Working as Aesistant,

Head Office,

Personal Section,

Karnataka Leather Eedustrieeﬂeveiopment
Corporation Limited,

17/O5, Obiog Biock,

2"" Floor, Utiiity Buiiding,

J.C.Road, BangaEore~«2 &   
R/a #670, 12* Mam, 

2"" Stage, 1" Block,

Bangafore-79.

. B.G.Prasad

. D.Javi'i4u:m_ar    

S/o. Lateaaiachar 

Aged about 50 years,  _

Working as Assistant," '%  ' , .

Lidkar Leather Empori,i,irri,., '

Hassan &       
R/a #18, C_ana;1jr<ai3-arzk Ef_oEony,._  
Chii<kasan'd"ra__,"=4:-_V     '
Uttarahailii Mi.a":*n Road,  t, 
Bangaii-ore~4E6OA"3f51.Q 

S/o.V.i3.asaratj'a i'"?:a'o.  .
Aged about 'S0_y[ears, 
W-:)r'king asﬁssistani: Manager,
§(_a';*n;atak_a Leathe-r~Industries

,' "w.Deve'iopm"ent Corporation Limited,

L  (now'~.or1..Ci'eeu--tati0n),

 ._ "P_e:fsd'rz'a~vi...A5$'i'§tant,
ii,ﬁ1on'b§e"i~'!.i_niister for Cowoperation,

G'ove~.rnmént of Karnataka,
Ban~gai:.ore 8:

 .. R/a #2167, 8"' 'A' Main Road,
 , _2"""; Stage, Rajajinagar,
 Bangalore-10.



9. R,}agadish Kunnar

S/o. Late.K.R.Ramakr:shna1ah,
Aged about 49 years,

Working as Deputy Manager,
Liclkar Leather Emporium,
Residency Road,

Bangalore 8:

R/a #138, BEML Layout,   
1*" Stage, Kamalanagar, '
Basaveshwaranagar,
Bangaiore ~« 560 079.

10.K.S.Sudha5<ar
S/o.Subbanna Gowda.

Aged aboutS6 years,  _ , ,
Working as Senior Ass1_stan.t,,f* 
Lldkar Leather Empo,r;_o'rn_, V

Maliandur Rkaod-..,

chickamaggam;--- 57.7  8;" F  V

R/a V1}ay'a'p.o ra .. I*z1a'rn,:I»';_o'a..d,   V
Behmd'Q!d.;:Post Offi4C'E3.',:*.  : '
ChIVVCi<..a,mEig_aiLi.s1,,__ , " " "

11.Gara'esh-- Rae, "  "  
S/o.G'.rEs"'r*.Wa't'a Rae, 
Aged about  years,'
.«§.W0rE<ing as Assistant,
 LicijraarwLeather"'E'mporium,
 MaE!.es_h'waram,
* w!3ang'a,E'ore -8:

 R/'a:"r514.2v€¥," 13" Cross,

A V 'Pipe!ine_,..a"
 West -or Chord Road,
Mah;aiaxmi Layout,

 A.  Bangalore --~ 560 086.



We

. 14,
:i2.€:§.\f.K:_:s?zaia
§/0.Vara<:iaian
Aged about 48 years,  ..
Working as Eibriver {now or: éeootation)  '

Directorate of Handloom and Textites Depar_Err§e'r%t';g«.'..j:  

Government of Karnataka,
Bangalore 81

R/a #2246, 4" Cross,   
Kempaiah Biock, =
Shévanandanagar,

Moodalapalya,

Bangaiore- 560 072.

13.Shvanna V 

S/o.Late.Sannappa 

Aged about 47 years, . :    V
Working as Driver (now. on d--egpVutafi,oré"} 
Directorate.ofjrfandiioom and._T"extiVies":EJeoartment,
Government o§"V'Karriata_ka,   
Bangaioire   »      

R/a #51/~1,r»r: iffj 'B' errosg  ;
Bhu'Vvanesh'sN_aringagarei" 
T.D?iSa--:'ahai'!'i',."*-._°    ' -

Bangalore --~ 560j_'O_S   

14. KV..I\£agar'aja_i'ah.V 
S;/:o.Late.Ke:1"a_pganna
"Ageo'-~.a isout 50 years,

A "«..WorkmG«.e's, Assistant (C&D),

 _g.Li'd1<_VarV_Laeaether Emporium,
' B,asave's-hw;a'ranaga r,
A ..Bang.a.¥oe'r--e'T&
R,/a "#465, 12"' Cross,
Laﬁqrni Tempte Road,
" *£\3ear'Suhas Candiments,

v _g_Bhuvaneshwarinagara,

Tfbasarahaiii,
Banga!ore--S6O O57.



'%

i5,K,S.P/Eadhava Murthy
S/o.Latei<.Sanjeeva Rao
Aged about 51 years,
Working as Manager,
Lidkar Leather Emporium,
\/.\/.Road,
Mandya &  
R/a #1080, 2"" Floor, : '
Srirampuram Main Road,
\/ivekanandanagar,
Mysore--57'QO23.

;E.6.Abdul Mujeeb __

S/o. Abdui HaE<eerraSab_ _
Aged about 46 yeaars--,~  r
Working as Assistant, _
Lidkar Leather'-EVmpo;:''i'um,.f . ._ . ..
Jayanagar Shooping *_Comp'le>'<",  

Eayanagar,  44 1

Bangalore 8:; " » é    
R/ a C/Q.M'V;!:\."KE;}.rﬁQeF1"£.,_$§.dVdiC|U.@, #324,
2"'? FAl'oor,"£\Jo,or M"anz_If',," _ 

7"' 'A'Ma%n,V em. _VLayou_t,' ~15: Stage,

Banga-{ore--29.V  

17'.M.V_.Dwa''rakinath ' g
S/353. 'LaterM .V~..\/enkavtaramanappa
A_.ged;_abor.ut 56 years,

 'wworkiing .a's«--.Senior Assistant,
A _  Ign"ter'r:aAl' A'o.r_iit,..
" _ Karnavtarka Leather Industries Development

eCo'rporat%eo_nlimited,
Head rme,
Bangaiore 8:.

 A. R[a #315, 4*" Avenue,
 .VS"~«_.Main Road, Teachers' Cofony,
 Korramangala,

Banga!ore--S6O O34.



21.

Z2.

Z3.

R.Eswara Rao
S/o.1.ate.Rama Rao f3hOE.£ﬂSiE3
Aged about 49 years,
Working as Senior Assistant,
Office of the Senior Auditor,
Head Office,

Karnataka Leather Industries Deveioprriie.,tf.., V 

Corporation Limited,
Vasanthanagar,
Bangalore - S2 & «V 
R,/a #346, 2"" Cross,    " 1 VV 
17"' Main Road, i\'ELineswa--ria'*E.'>ioci<,    A "
Bangaiore-26.  i  

G.R,Ranganath H

S/o.Late.Rangapa _ -

Aged about/18 yea.rs,_'--..   '  
Working _as.g_>,ssist§ant_, (C;&D,)A,LTi'd_i<a'r,":« '
o.v.R.P,.i:., §§?ii.i<i;a'ba1iiapur& " 

R/ a Near _La>"<rrri..__Ra'njg._ar2.a_t"i"i_a'E?rovision Stores,
Behind-».AP~M:C,St.MaryTs«.SCho0§ Road,

     
TV'LiT'ﬂ351i.--£i".V '   

  .   
S/o.Late.Y.i\ia.gai3_hii~~shana Rao

Q Aged abou.t_V50 years,

V-:._":W;»orki»ng as As-s--i--s'tant (C&D),

(now _oh.._deputation)

'' V'  K'avr_ria.tai§a"-"State Beverages Corporation Limited,
" ~__'A,'P«.Vf"§.,C'.~,:Y3i"d Circle,

Bei_|ai;§._ Si

 R,<*..a Goipai Rao Compound,

iéote Road,

 'A  Siiimoga ~ 577202.

Gajanana.;i.Sraetty
S/o.Janardi":an.L.Shetty



25.

26.

gg,

Aged about Assistant (C&E.i)),
(now on deputation) i<.U.I.D,F.C,,
Corporation Shopping Complex,
Maiiikatte, Kadri,
Mangalore &
R/aC/o.S.G.Sadananda,
'Matruchaya',

4"' Cross, Ravindranagar",
Shimoga.

L.Ramappa V
S/o.Late.Laxmana Rao,
Aged about 48 years,
Working as Att€I'if§€'!f_, i<L.};i"§€,'
(now on deputati0'n_).i" _  j_
State Election Comm§.ssion," 
Baganiore 8:.  _ »_ 
R/ a E5DA:.Quarjt--ers¥,--._ Ash.ri.aya. C~ojEVoxny,'j'
Rajiv GéandhgifN.aga'i{. i~wa!aha'!|Vi,' V 

  "  
Utta raf'iVa.!ii'"i1".a,3uk, 3   A

Ba 'n§a'io.rj-:~2--5e'ii; "o62..j-

 iniifegi ,

S/o.:'%ariigan'iwa i3Aa3aV'v--aiah
Aged a"bout.{i8 years",

__§Wo:fi<ing 'as.__Driver (now on Deputation)

 'State VvEleCtion"-Commission Office,

No.8, .K;M.F.B.Bui1ding,

V " 'Ct3'nnin"g.IjVa':f;1 Raod,
"  eBa'ngja_i_o're--'ii &

'  ..

 VR/a  7"' Main Road, 7"' Cross,
 Raghavendra Biock,

Sriniagara,

 ~  Bangalore-560 050.

:K.T.Sheshappa

S/o.LateiThimmanna Gowda



28.

.~ N'. .
'.10 q

_ 1.9.

Aged about 50 years,

Working as Depot Manager,

(now on deputation)

Karanataka State Beverages
Corporation Limited,
M/s.Anugratia Distriiieries,
Baggadanaia Viiiage,

Harihara Taiuk,

Davanagere District 8:

We C/o.Srikanta,

Kudige, 3"' Cross, V  
Jaii Road, Hosamane E><ter.-s_Eon, 
Shimoga.  

S.C.Nagarathnamma__ .
D/o.B.Chickka Bora-§.a§'1_A 
Aged about 43 years, 

Working as Assista.nt--vﬁstabigisghrnent')" 

Head Offi,c:e',.._ _  ,  _
Kariiat.a.1<*a Le;a_ti_iet :1nd.iistr_iesj'~ , g 

Bevel opimerft; .Cor'pora't-i on __Li mifted ,
1 fr'/GS,"Ob.long7'fVBio_Ct:,,:" _V

2"? Fioor, oni:i-:i.i;yviaui,ziia----i.ng.-
J.C'.-Road, aand,a:oi=e_4i'2,.a;-
R/a#"2l,tiShivanandaiayout,
Gnanaj"y'0t't:i.na--gai'1, 

 Road',-- V
 Bama¥Qre_  ..... 

 "    a u m
'..,VD/o;i;ate'.~§Yi'ohd.C3hoose

'  Aged. a'b.out49 years,

"Wo---rkii*.g as Assistant (Accounts),

Heatii Office,

V * .-.__Kar'"natat<a Leather Industries
{Development Corporation Limited,

 ":7/os, Oblong Biock, 2*" Fioor,

Utifity Builaiing, J.C.Road,



VA. \ 

30.

31.

- 20 ,

BangaIere~~2 &

R/a 104, Acquva Mansion Apartment,
Opp. Uksoor Lake,

Annaswamy Mazdaiaar Road,

Bangalore~--42.

M.N.LeaEavathE
D/o.Late.M.Nageshwara Rao  
Aged about 52 years, 1

Working as incharge Manager"(Admn.),'~.  --

Head Office, ,_
Karnataka Leather Indust.ri"es _ _
Devetopment Corporation Lirnited, W
17705, Ob!ong Block, 2"'f',.F!oor,"'-».,,
Utility Budding, }'.C;;'Roa:fJ,   -. . 
BangaIore--2 8: " '  *  L   _
R/a # 483, 2"" Fi0Qr,"RLR§_NE}aya,  _ 
Near Gove_rnr.nent"Pr%mary' Sehooi,  
T.Dasara'ha%,;1§,,' ' r   "  '
Tumkm' "R,aoI(_:|,_,.;j. ' _ _ 

E5anga1or.e"-5'7.  »  '

A,,G..V-ijaya.na_nd,aV.._"'v__ .
S/'0. Late.A.\2'.VC5.o'vi.nt3--a, Rao,
Aged, about 53 .yea"r-S,'
Working 'as A.ssiStant,

; Head Ofﬁee','

"  Karnataka "E.eva--t-her Industries

D'e.ve_iop._ment Corporation Limited,

  1?/05*,» Qbiong Block, 2"' Floor,
, o'-tI:'i':tvy Building, 3.C.Road,

'' ' Ban'gfa_1o5re~2 &

Rfa Cfo.BaIaji Eiectrical,

E ..Sd«nkadakatte,

Magadi Main Road,

AA  Banga!ore--56D 091.



32.

33,

34.

Ufsathish

S/o.Late.Venl<atappa

Aged about 46 years,

Werking as ﬁunéor Assistanﬁ,

0/0 the Manager,

Lidkar Leather Emporium,
Hampanakatte,

Mangaiore 8:

R/a # 30/2, Nandanapura, V .« 
Kavoor Post, Akashabhavana=._Roa-an.3
Mangafore. V  

V.Nagara';hnam

S/o.Late.D.S.Veerappa _

Aged aboout 54 y~'ea__rs,  * "

Working as InchaI"{3€,_ '_ _

Lidkar Leather Emporium-,vV" 

Tum§<ur&    =

R/a #351r3ea, ' [,3 -_~,»_ :
'Rajara.je,sh*-gﬁaaéi Nﬁaya', R_i,r1g 'Roar?
AraIir.?aara'pai"ya~,u Om?-a.H'?4.S' ,S'Chool,Séra Gate,



   

S/oxéﬁhanna--1<r'i'sVhna"p::$a,.

Ag ed "ahO'ut_4-8 y'-.ea'r-3,
Q Wo.rkEng'"a.s_VIncharge Manager,

" "*Li_d.kar Leath'e'r-Emporium,

Ka :;tL.I,rb«a Road,

«"';Hassan:S732o1 &

 3"' Cross,

Muneosiwvaranagar,

 Nearr'Saroja Memorial Engiish School,

'z35f

'Lilla! Main Road,

 'A  Ba"ngalore-56.

8,S.ShE\/appa
S/osicidappa



36.

37.

Aged about 54 years,
Working as District Co~ordinat:or,
Lidkar D.\.i.R.?.i_.,

Sirsi, &

R/a #44, 3"' Cross,
Ganesh Coiony,

Nekar Nagar,

E-iubli.

B.K.{3opinath Raj
S/o.Late.B.A.Krishna Raj,
Aged about 52 years, '
Working as Manager,
Lidkar Emporium,
Sayyaji Rao Road, 
Mysore &  

R/a #6/E3, 7"' Main Road,-..* 
Papaiah Garden,   
BSK 3"" Stage, 1, _,   
BangaI_o3rVe-5160     

H;C";'Ra.y'ii,  -

51/ o. H . S .' Chan ha s'w_a'm.y ,- I

Aged about 'S'0.yiea'riS,_ ' V,

Working as'~«As$3isi:ah.tV Manager (Deveiopment),
Kama"i:ai<'a Leather"Indastries

i 'De.ve|opmen't Cofporation Limited,

 Obiorig--B'E'ock, 2"" Fioor,
 Utility' Buiiding, 3.C.Road,
" V _B'a.r_"i'g a'io_re~;2 &

.R';'a'V"#_lG',1~i', 11"' Main Road,

 15"_Bioi:_:i<", 3" Stage,
 Basavéshwar Nagar,

Bangalore-560 079.

 Riimapathi,
 S/o.Lai;e.T.\/.Rathinaswamy,

Agad about 53 yeara,



39,

40.

o"}%_

Working as Deputy Manager,

On Deputation to Karnataka State
Beweries Corporation Limited,
Beiiada Bagewadi,

Beigaum District &

R/a #245, 2"" Cross
Someshwarapura,

Cambridge Layoiit, Uisoor,
Bangaiore - 560 008.

B.N.Krishna Muithy,
S/o.M.Narayanappa,

Aged about 53 years,
Working as Attende,_r, .
Lidkar Regional O'?-f_i.Ce_,_ 
Vasanthanagar, T
Bangaiore 8!.  _ 

R/a #11, --Street_., 
Jogupafya,   ~ V   
Banga1ore';=S'6C'--...OO'8;jj..   '

Bi§Cha'nd,i5achafI', _' _ _
S[o.Late;E5Hara:.irna,ﬁtt3achari,
Aged about 'S2~yea_tS,_ 
Woritigng as'*Atte'nd,é'r»,

Li (I ka 4*' teva ther Em pun um,

,  Shii.moga"'8i._,, V
 'R,{-a (3,/o.G.Raj"e's'nwari,

#289, "zfid Biock,

V   iBVvan,a5ha_n3§,a fi 3" Stage,
" .__V,«Baog_ia__io~;e'-- 560 085.

41":

G';--'\:(,E5a;dakannanavar,
3-_/oi-.Yeiiappa,

it *  Aged about 53 years,
''_working as attender,

it " Lidkar Regional Office,

Office of the Regionai Office,



42.

Gokui Road, 2"" Stage,
Hubii 8:

We Kaiiannanavar oni,
Bengen,

Hubii-23.

Abdul Gani Bijapur
S/oimam Sab,

Aged about 44 years,
Working as Packer, V
Lidkar Leather Emponu-'m',..__
1.""E'".Pari< Budding, E3.B.Roa.d",*--,

Habit & _  
R/a New Chappai*aoahd.%"C'oiQ'r;y,"--__
Hosayeiiapura, " 1   

Dharwad -- 580  it it ...Petitioners

(By Sri N. Deivar;aj--forIA_M.S'..:'.An-aAnd'a~rarrii;i 
AssociatesA_.£t;.,dvsL'i)._ .  '  _V * 

AND:

1. The Stateiofw-!<arna'i:~ai{'a__ - '

Ree-.by.its sei:..'rje::;eii-y_i'*--- 
Departmi-ent"of ineiiistries and
C_omme'1=r:e', Vikas'a Soudha

_;§3aingaIore*-5,50 ooay.

.t"'fh_etii<.arnaVtaka Leather Industries
_ "E>.e\;~eIo».{jm_e"nt Corporation Limited

 G«?§_ver'n;'r"iri'er%t of Karnata ka

'' , Enterprries)

"Bangaiore-560 oo2.

R'ep°by its Chairman.

.'.""€he Karnataka Leather Industries
'Development Corporation Limited
(A Government of Karnataka



l\.3
Ln

Enterprises) Head Office,
No.17/ES, "Obiong Biock"

II Féoor, Unity Buiidéng

LC. Roao, Bar:gaEore~56O 002

Rep by its Managing Director.  _

(By Smt. Manjuéa Kamadotli, HCGPH for Rft~;~~..  
Smt. Jayaiakshmi K.B. for   é_  ,. 
Sriranga Associates, Adv., for R2'1;o   A

Thls writ petition is filed-underAft1eles::2Q6    V' L.
the Constitution of India, praying to q11as1;1"vthe;vi:'r1pugned"

orders dated 25.8.2005 issuedtﬁay the Rt jaide A1:mex'ure-D
and the order dated.31.8.2,Gr0.5'w1ssued by-..th.e' R3 vide
Annexu1:'e««E (in so 'i7:ar"«.as fit :.:'é1a.tes""€1O inclusion. of the
petitioners' name), as VA t'neseordersAA.Va;re unjust, illegal
maﬁafide, unreasonab1e_V_ein.c;1 vco1§tr:iry._the VRS Scheme
dated 10.08.20§)'t.__as per A1';3j1eXu1je.,A. I «V 

gm WP. ra:ot:e9os3,r2oo8t«tttR

BETV;3vEEit\E":A~y'...  'V

K.K. |D'aya'nancia"'    

S/0 iate"K_._V. vKo's_haiapp':;e.

Aged, about 50 v',<r:~arsv. 
Se:%}iort'AssEsta'r2.t_, Karnataka Leather
Ir:edi3sit'r.ies .£)eveio';)f3*ient Corporation

»A ;L§F]1tt€3Ci«.(i'fL.I'[)aCL), (A Government of
 's§arna_ta_§<a Ent_'erprEses), Mandya &
'-Rx'-a'D0or_"--NOj;56, Devi Nagar

Qoty Rtoacijg 'Nanjanagudo
Mysore District. ..Petitioner

 .. AA {By Sr? N. Devaraj for M5. Anandaramu
'   Associates, Advs.,)



 

AND :

1. The State of Karnataka
Rep by its Principal Secretary
Department of Industries and
Commerce, Vikasa Soudha
Banga|ore~S6O 001.

2. The Karnataka Leather industries
Development Corporation Limited «
(A Government of Karnataka _  ..=
Enterprises) Bangalore-560 G02', 

Rep by its Chairrnan.

3. The Karnataka Leather Indos"t.ries_

Development Corporation*"Lin".i.ted"'-.
(A Government of Ka.i'nal;aka' ; L V
Enterprises) Head Office iv '
No.17/5, "Oblong 

II Floor, t}r1if:y '_?3uiE<:iing  . 
J.C. Road'-,.. Ba;jn_gra|0re--E§6O Q02. '
Rep by its_.iV!anagéng--{[3i'r'eet:or.'-._  ..Respendents

(By Svmt: iVianjtji'a"':E<airn_al'do'll.i, l~iCGP., for R1;
Srnt. 3ayalal<sh'mi 'ir_.'a..V're_r'
Sriranga A':.soci.avtVes,~~,_Adv'., for R2 & R3)

  writnljeti-tioll is filed under Articles 226 and 227 of

'  C=or1s;t,i.t't:'ti_or1 of India, praying to quash the impugned

 ._of<,_iersv t:l'at_ecl.l'Vv'<3';"8.20O7 issued by the R3 Corporatiorl marked

at44__A1111eX;t;j:*el~E as the same is Arbitrary, Illegal. Malafide,

unj ust zgnd un~1*easo_nable.



 

IN WP. NQ14935/2008
BETWEEN :'

M8. Venkatachalapathi Recidy
S/o tate M.A. Srirama Reddy
Aged about 51 years

Working as First Division Assistant
17/5, 11 Floor, Oblong Biock

Unity Buildings, J.C. Road
BangaIore--56Q O02.  
Residing at No.14, Thunga Ro.ad~~._
19"' Main, SMS Layout  '
J.P. Nagar, 5"' Phase      
BangaIore-56O O78. '       ,  ..,Petitioner

(By Sr! N. Devaraj for 
Associates, Adys..,_) '  V * I .. 

AND:

1. The Stateiivfiéf Kéir'na'ta.i}i'a
Rep by its 'Z~e*€_retar-y_T _
Dei'Jartrner'itV or ':_I~n_diu.s't'r.iie.s and
Commerce, Vi i<a.sa»-- Simd ha
Bangai€>'ire456O-- 00,1 . "

2'~_i__ v.Kai-runata'ka""Le'ather Industries

 _VDeve.iVo.pment Corporation Limited
' , {A_'Gove'i?.nno,,ent of Karnataka

 -_i:;ntei_pr_ises') Bangaiore-560 ooz.

it  Rep. iiyjts Chairman.

3. T'ii.e7i(arnataE<a Leather Industries

" *=,_Dei}eIopment Corporation Limited

(A Government of Karnataka

-- Enterprises) Head Gffice



.___\

No.1?/5,, "Oblong Block"

II Floor, Unity Building

J.C. Road; Bangalore»56O O02  
Regs by its Managing Director. k.RE${3'0l"l'£'{'€3UtS_'

(By Smt. Jayalakshmi K.B. for
Srlranga Associates, Adv., for R2 & R3)

T1115 writ pet'.iti<)n is filtid untier Artiiélas»  Q}?
the Cor1stitut,ion of India, praying'.to'.qv;aash'--the1m§;:1igr1'€cil

orders dated 25.8.2005 issue<i.l_3y i,h€*.R'l* alldtlilts order  *'
31.8.2005 marked at Annexu_1fé=,E (in so Ear  "i.t"'1*e1.atc:s lio-

inclusioxl of the petitioners' "njarlwel asw_th«:s:€ (girders are
unjust, illegal, 1na1aficle, L1I1re=9..s_Q'n_e1bl,§3 ar1ci"{)QMI1tj;f:iiry to the
VRS scheme dated 10.8.'?s._OO?_T Vi@éVet"l'3x._11t1€:§<'l1re~A.

IN W.P. No.1493e/zoqrgs   
BETWEEN ;    

1. Sunil §{tlmial?_DaS '  _ 1
S/*0" late AVl\i»eta'1*§:.;Cha'ndra Das~~-- 
z5\i_;:ed_abOu.tV SV4"4yea..rs"-,V__ _'
Wdrki ng as }:'~u"nio'r. Aslsl Esta nt
L1dl<a_r Leath.er'~«E':1'!,.l30_r:urn
Koikatta l3ran-r_:h,t_Hea5"cI Office

;17,/rs? 2"-»Fl0'0'r, Oblong Block
a."""3.Jr}l_ty' _Bualdl"regS..._.It;C. Road
 Ba'rigaIe.re-560 002

 --..Re.sV:'d1'n.g"'at C/0 Sr! H.C. Ravi

 Naa,i.0D1",r-.V1i.i"" Main Road
A  BloC'l<_, '3'" Stage
 Basaxfeshwaranagar
' F§€l"n&gaV|0re--56O 079.

.. AA 2.'~._BlsNwanath Roy
 _.-S/0 late Joy Krishna Roy

Aged about 54 years



'W

-'3f~)--

Working as Senior Asgistant
Lidkar Leather Emporium
Kolkatta Branch, Head Office
17/5, 2"' Floor, Obiorag Biock
Unity Buildings, }.C. Road
Banga|ore--S6O 002

Residing at C/o Sri H.C. Ravi
i\lo,1001,11t?' Main Road

I Block, 3" Stage
Basaveshwaranagar
Banga|ore--S6O 079.

3. Gurappa M Goiiar
S/o Eate Mukkanna~..V_ .
Aged about 48 year? _ 
Working as Attendar  
tidkar Leather Erri,o~o~:<iufm''--_ '  
I.T. Park:.Bui_tcji.ng,l;_P.B._V'RoaVd"'v  
Hubli &_R/a 5jH;z_garon'i:._ ; A i 
Mutton    
Sheety"~~F{|o't;'.;_i3ehind vGoi'ia__" Coliony
New iP'ie.tV;, Dha'rWad~i V ...Petitioners

(By   De\Jarajo':'«§'.,.~Anandaramu 8:

Associates,rrAd\Lrs.,'}.A . V 

 'V: or

  The-iA.StaAteV of Karnataka
 _ " 'aepﬁby "its Secreta ry

 .._VeDe';;«a'_s'ii:rrie,.ra't of Industries and

i'  Com.m'e_rci'e, Vikasa Soudha

 Ba"ngav!orew56O O01.

 i.2_:"The Karnataka Leather Industries

°Deveio;3n*ient Coriaoration Limited
(A Government of Karnataka



-3l)--

Enterprises) Bangalore--'56{} 002.
Rep by its Chairman.

3. The Karnataka Leather industries
Development Corporation Limited
(A Government of Karnataka
Enterprises) Head Office
No.17/5, "Oblong Block" .
II Floor, Unity Building 
}.C. Road, Bangalore--S6OVOO2 '

Rep by its Managing Dire'<:_t'o..ij.   V  

(By Smt, Manjula Kamadoili, H:C$:Pi--,V_for' 'r<1..§  
Smt. Bavalakshmi K.B;'~for  '    
Sriranga Associates, Adv".,_for   

This writ petiti0r1~isv.fﬁedur:der.'Artfi;ei'eS 226 and 227 of
the Const.it':uiior1_ "jof hlxdia,  quash the impugned
orders dated"--.V25{8.2UO5 1'I'i-..ar}<;et at Anh"c§<L1.remC issued by the
R1 and the o1ffdef"d'a..ted--I5-.1.2005 1I}f.i1'k€d at Am1eXu:re--D [in
so far as inti.V1'e!ates to 'irietusioh of the petitioners' name) as
these" oi*ders'7ia1'e« iiiiitj1.i'e.t,'-i11egaE'.i»i--riia1afide, unreasonable and
contra1y_ to"  "«VRS_ ""s__c:he1fne dated 10.8.2001 as per
Anne>§1._11"e~_A. _ V *    "

These writ  comirlg on for preliminary hearing
in4fB" group. 'this' day "the Court made the followingw

ORDER

were the employees of the third re"sponde'nt--Corporation, The Voiuntary Retirement ":3-<:aherne was announced as per AnnexLire~A, (in ii' wr>.No.17614/2oo7), dated 10.8.2001 by the i {J} H...» Cerporatioru Petitieners erayecl for retirement under the said Scheme. Such applications were considered and were granted as per the order at Anhe><ure:?"Ee.(in wP.No.17s14/2007), dated 31.08.2005. that day the petitioners weremreiieved~--».tro,n1f:diiAtie:s.-«.0 They were paid certain amotints'rs;:?ur'sua'n't'tn-it,___thei.r retirement in accordance'w'i*t.h the"-Scherne}jH.oVwever,,V:* the grievance of the petitionA'eirs"..i.s that..cert:ain other amounts are withhe'iti'i'_t_by"' res,g3oVnd.ent--Corporation to which theeetitioiners_fare_'e'ntitieci«to. Hence, these writ i:_2eti_tio"nris'vVa..re«flle..cl"'p_ra.ying for necessary reliefs. ._2. The' deducted by the respondent- &Cor'p0'ratiQ«n alretotind the checklists produced by the itpetition«e"rsj~{Lin Annexure~F series, along with V'uiP.N__o;i?.v6V14/2007. After filing these writ petitions .. aend.'a--'i*;ter receipt of the notice issued by this Court, 'Cthe respontientﬁorporation has cleared certain more t I/--/'E ,3 'xi dues to which the petitioners are entitled to, but has again withheid certain amounts.

3. The detaiis of amount 'A Corporation, to which the Qeti5tiOH:éf$. entitied to, is produced at-.___Annex_u're-Galt-sVe.ifies '_j}aion.§j"s, with WP.i'\io.17614/2'OO7. petitioners, the amounts in 10" are paid to the petitiongg, .i"::.Vi,r_ea'poinideihnt-Corporation, whereas€.ti:§§_a::fn.p'u'Iiit;A_:;inV_ 7, 8, 9 and 11 are niot---p.a_i'd. to1'1t:.i'ier'n'} it Bethat "since the matter" needs to be ret;§ons.idere'(J--Cijy the respondent-Corporation in .A jVa.<:;oor{Adia%iii::e~--.»§:ith the Ruies and Reguiations, this Court H to comment anything on the l"Tiei'i'ES of thifeﬂaattfer. It is not in dispute that the amounts VA AAVVin'e_intioned in Si.Nos.5, 6, 7, 8, 9 and 11 are withheid Viéby the respondent--Corporation, without notice to the m..._.M,.<.. W M petitioners. If the petitioners are given an opportunity to have their say in the matter, they wooEdVVr'»try._V_t0 satisfy the respondent-Corporation that§'_:'..'th»eyf-it__".a-re'_ entitied to the said arhoun_t_is.-__ Corporation cannot withhoid;"=Athiei'~'arnoti'n_t's,:u petitioners are entitieo to an'i'"oI..,i_nts_in:

In View of '*«.._nt'Eie 'AArespondent-- Corporafion is 'the request of the ift'oi°ﬁih'oV'ney, to which the pEt;t\§»Oi"l'€V'49i.:.:Er;é:::i¢.j$--ta":é§l:\'eﬂtitled to under the Voluntary in accordance with iaw and on n*i'erits,VV't~asA'eariy as possible, but not later than o..ote'r..iimi't'oi""six months from the date of receipt of' it .. open for the petitioners to appear before the _re's.pondent--Corporation, within four weeks from today, if they so choose, to satisfy the respondent- N34"

Carporation that they are entiitéed to the amounts which are withheld by the respondent--Corpora§.tl§>r€;._ Acccardingiy, the writ petitions are *Ck/I"1k~

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Karnataka High Court