Allahabad High Court
Mr. Berty Arnold Goodwin vs State Of U.P. And Another on 5 August, 2022
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 93 Case :- APPLICATION U/S 482 No. - 18560 of 2009 Applicant :- Mr. Berty Arnold Goodwin Opposite Party :- State of U.P. and Another Counsel for Applicant :- Pankaj Naqvi,Pallavi,Rohan Gupta Counsel for Opposite Party :- Govt. Advocate Hon'ble Syed Aftab Husain Rizvi,J.
Case called out in the revised list.
None is present on behalf of the applicant.
Learned AGA is present for the State.
The application is dismissed for want of prosecution.
Interim order stands vacated.
Order Date :- 5.8.2022 Arif