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Supreme Court - Daily Orders

S. Sankara Varman vs State Represented By The Inspector Of ... on 2 September, 2016

Bench: Dipak Misra, Uday Umesh Lalit

      ITEM NO.31                             COURT NO.4                SECTION IIA

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (Crl.)                 No(s).     6612/2016

      (Arising out of impugned final judgment and order dated 30/06/2016
      in CRLOP No. 12716/2016 passed by the High Court of Madras)

      S. SANKARA VARMAN                                                 Petitioner(s)

                                                    VERSUS

      STATE REPRESENTED BY THE INSPECTOR OF POLICE.                     Respondent(s)


      Date : 02/09/2016 This petition was called on for hearing today.


      CORAM :                HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT


      For Petitioner(s)                Mr. K. K. Mani, AOR
                                       Ms. T. Archana, Adv.
                                       Mr. K. Balaji, Adv.


      For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned counsel for the petitioner seeks leave of this Court to withdraw the special leave petition.

The special leave petition is dismissed as withdrawn.



                         (Gulshan Kumar Arora)                         (H.S. Parasher)
                             Court Master                                Court Master




Signature Not Verified

Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2016.09.03
13:05:05 IST
Reason: