Supreme Court - Daily Orders
S. Sankara Varman vs State Represented By The Inspector Of ... on 2 September, 2016
Bench: Dipak Misra, Uday Umesh Lalit
ITEM NO.31 COURT NO.4 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 6612/2016
(Arising out of impugned final judgment and order dated 30/06/2016
in CRLOP No. 12716/2016 passed by the High Court of Madras)
S. SANKARA VARMAN Petitioner(s)
VERSUS
STATE REPRESENTED BY THE INSPECTOR OF POLICE. Respondent(s)
Date : 02/09/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. K. K. Mani, AOR
Ms. T. Archana, Adv.
Mr. K. Balaji, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks leave of this Court to withdraw the special leave petition.
The special leave petition is dismissed as withdrawn.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2016.09.03
13:05:05 IST
Reason: