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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(4) in Telangana Apartments (Promotion of Construction and Ownership) Act, 1987

(4)The work relating to the maintenance, repair and replacement of the common areas and facilities and the making of any additions or improvements thereto shall be carried out in accordance with the provisions of this chapter and bye-laws.