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Union of India - Section

Section 28 in The Central Warehousing Corporation Rules, 1963

28. Trust not recognised.

- Save as here in otherwise provided, the Corporation shall be entitled to treat the registered holder of any share as the absolute owner thereof and accordingly, shall not, except as ordered by a court of competent jurisdiction or as by statute required be bound to recognise any equitable or other claim to any interest in such share on the part of any other person.