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Supreme Court - Daily Orders

Gurdial Singh (Dead) Thr. Lr. vs Jagir Kaur on 16 February, 2023

Bench: V. Ramasubramanian, Pankaj Mithal

     ITEM NO.106                              COURT NO.14                     SECTION IV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                                   CIVIL APPEAL     NO(S).   3509-3510/2010

     GURDIAL SINGH (DEAD) THR. LR.                                        APPELLANT(S)

                                                      VERSUS

     JAGIR KAUR & ORS.                                                    RESPONDENT(S)


     Date : 16-02-2023 These appeals were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
                             HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Appellant(s)
                                       Ms. Jyoti Mendiratta, AOR
                                       Mr. Abdulla Naseeh V.T., Adv.
                                       Mr. Ravinder Pal Singh, Adv.

     For Respondent(s)                 Mr. Vishal Mahajan, Adv.
                                       Mr. Bhaskar Y. Kulkarni, AOR


                             UPON hearing the counsel, the Court made the following
                                                 O R D E R

It is stated that the respondent no.1 has expired. Learned counsel for the appellant(s) to take necessary steps.

Adjourned by four weeks.

(POOJA SHARMA) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by POOJA SHARMA Date: 2023.02.16 16:57:46 IST Reason: