Supreme Court - Daily Orders
Gurdial Singh (Dead) Thr. Lr. vs Jagir Kaur on 16 February, 2023
Bench: V. Ramasubramanian, Pankaj Mithal
ITEM NO.106 COURT NO.14 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 3509-3510/2010
GURDIAL SINGH (DEAD) THR. LR. APPELLANT(S)
VERSUS
JAGIR KAUR & ORS. RESPONDENT(S)
Date : 16-02-2023 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Appellant(s)
Ms. Jyoti Mendiratta, AOR
Mr. Abdulla Naseeh V.T., Adv.
Mr. Ravinder Pal Singh, Adv.
For Respondent(s) Mr. Vishal Mahajan, Adv.
Mr. Bhaskar Y. Kulkarni, AOR
UPON hearing the counsel, the Court made the following
O R D E R
It is stated that the respondent no.1 has expired. Learned counsel for the appellant(s) to take necessary steps.
Adjourned by four weeks.
(POOJA SHARMA) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by POOJA SHARMA Date: 2023.02.16 16:57:46 IST Reason: