Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 17 in The Delhi Maintenance and welfare of Parents and Senior Citizens Rules, 2009

17. Form of appeal.

- And appeal under sub-section (1) of section 16 shall be filed before the appellate Tribunal in Form `I', and shall be accompanied by a copy of the impugned order of the Maintenance Tribunal.