Punjab-Haryana High Court
Kurukshetra Development Board vs State Of Haryana And Others on 17 November, 2008
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A No. 1100 of 1997 (O&M)
Date of decision : 17.11.2008
Kurukshetra Development Board ..... Appellant
vs
State of Haryana and others ... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. S. C. Sibal, Senior Advocate with Mr. Aditi Jaiswal, Advocate, for the appellant.
Mr. Lokesh Sinhal, Additional Advocate General, Haryana.
Mr. R. S. Longia, Advocate, for the landowners.
Rajesh Bindal J.
For the detailed reasons recorded in R. F. A. No. 957 of 1997 - Kirpal Singh vs State of Haryana and others vide separate order of even date, the present appeal is disposed of in the same terms.
17.11.2008 ( Rajesh Bindal) vs. Judge