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Punjab-Haryana High Court

Kurukshetra Development Board vs State Of Haryana And Others on 17 November, 2008

Author: Rajesh Bindal

Bench: Rajesh Bindal

      In the High Court of Punjab & Haryana at Chandigarh


                                      R. F. A No. 1100 of 1997 (O&M)

                                      Date of decision :      17.11.2008


Kurukshetra Development Board                              ..... Appellant
                                            vs
State of Haryana and others                                  ... Respondents

Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. S. C. Sibal, Senior Advocate with Mr. Aditi Jaiswal, Advocate, for the appellant.

Mr. Lokesh Sinhal, Additional Advocate General, Haryana.

Mr. R. S. Longia, Advocate, for the landowners.

Rajesh Bindal J.

For the detailed reasons recorded in R. F. A. No. 957 of 1997 - Kirpal Singh vs State of Haryana and others vide separate order of even date, the present appeal is disposed of in the same terms.



17.11.2008                                           ( Rajesh Bindal)
vs.                                                       Judge