Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Rajasthan - Subsection Section 33(1) in The Rajasthan Gram Dan Act, 1971 (1)Subject to the provisions of this Act, the Gram Sabha shall undertake all activities for the welfare of the village community and the members thereof and do all other things incidental thereto.
