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Allahabad High Court

U.P.Power Corporation ... vs Anand Kumar Mishra And Ors. on 28 May, 2019

Bench: Shabihul Hasnain, Chandra Dhari Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 410 of 2018
 

 
Appellant :- U.P.Power Corporation Ltd.Lko.Throu.Chairman-Cum-M.D.& Ors.
 
Respondent :- Anand Kumar Mishra And Ors.
 
Counsel for Appellant :- Laltaprasad Misra,Vikrant Raghuvanshi
 
Counsel for Respondent :- C.S.C.,Brijesh Kumar Shukla,Pushpila Bisht
 

 
Hon'ble Shabihul Hasnain,J.
 

Hon'ble Chandra Dhari Singh,J.

Dismissed vide our order of date passed in Special Appeal No.89 of 2018 (UPPCL vs. Krishna Chandra Bajpai and others).

Order Date :- 28.5.2019 VNP/-