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Calcutta High Court (Appellete Side)

Sadhan Das vs The State Of West Bengal & Ors on 17 December, 2024

Author: Aniruddha Roy

Bench: Aniruddha Roy

                             IN THE HIGH COURT AT CALCUTTA
                           CONSTITUTIONAL WRIT JURISDICTION
                                     APPELLATE SIDE
04   17.12.2024
Sc    Ct. no.2                       WPA 27465 OF 2023
                                              --------------

Sadhan Das Vs. The State of West Bengal & Ors. This writ petition appears under the heading "To Be Mentioned" today at the instance of the Court since an apparent typographical mistake is there on the face of the order passed by this Court on December 13, 2024.

The date of the order should be corrected and read as December 13, 2024 instead of November 13, 2024.

The above correction is directed to be incorporated accordingly.

The rest of the order remains unaltered and without any modification.

(Aniruddha Roy, J.)