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Commissioner Of Income Tax Central Iv ... vs M/S Sks Ispat And Power Ltd. on 24 August, 2018

      ITEM NO.56                             REGISTRAR COURT. 2                   SECTION IX

                                      S U P R E M E C O U R T O F        I N D I A
                                              RECORD OF PROCEEDINGS


                                             BEFORE THE REGISTRAR MR. MANOJ JAIN

      Petition(s) for Special Leave to Appeal (C)                       No(s).    13372/2018

      COMMISSIONER OF INCOME TAX CENTRAL IV MUMBAI                              Petitioner(s)

                                                          VERSUS

      M/S SKS ISPAT AND POWER LTD.                                              Respondent(s)

      (FOR ADMISSION and I.R. and IA No.63887/2018-CONDONATION OF DELAY
      IN FILING )

      WITH
      SLP(C) No. 14028/2018 (IX)
      (FOR ADMISSION and I.R. and IA No.68312/2018-CONDONATION OF DELAY
      IN FILING and IA No.68313/2018-EXEMPTION FROM FILING C/C OF THE
      IMPUGNED JUDGMENT and IA No.68314/2018-PERMISSION TO FILE LENGTHY
      LIST OF DATES AND EVENTS)

      Date : 24-08-2018 This petition was called on for hearing today.



      For Petitioner(s)                      Mr.Ajay Kumar Singh,Adv.
                                             Mrs. Anil Katiyar, AOR

      For Respondent(s)                      Ms.Priya Singh,Adv.
                                             M/s Khaitan & Co.,Adv.


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

In both matters, office report indicates that service of notice is complete upon sole respondent but no one has entered appearance on his behalf. However, Ms.Priya Singh,Advocate on behalf of M/s Khaitan & Co. undertakes to file vakalatnama during the course of the day. Counter affidavit, if any, be filed within four weeks, thereafter.

List the matter again on 11.10.2018.

MANOJ JAIN Registrar SB