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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(3) in Banaras Hindu University Act, 1915

(3)Each Department shall consist of the following members, namely:
(i)Teachers of the Department;
(ii)Persons conducting research in the Departments;
(iii)Dean of the Faculty or Deans of the Faculties concerned;
(iv)Honorary Professor, if any, attached to the Department;
(v)Such other persons as may be members of the Department in accordance with the provisions of the Ordinances.