Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(iii) in Haryana Service of Engineers, Group A, Irrigation and Water Resource Department Act, 2010

(iii)any other university, which is declared by the Government to be a recognized or deemed university for the purposes of this Act.