Calcutta High Court
Mahesh Kumar Kejriwal vs Ramesh Kumar Kejriwal & Ors on 3 February, 2010
Author: Patherya
Bench: Patherya
GA No. 184 of 2010
CS NO.313 OF 2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MAHESH KUMAR KEJRIWAL Plaintiff/Petitioner/Applicant
Versus
RAMESH KUMAR KEJRIWAL & ORS. Defendant/Respondent
MR.A.MITRA,MR.JISNU CHOWDHURY, ADVOCATES APPEAR MR.SABYASACHI CHOWDHURYA, ADVOCATES APPEARS BEFORE:
The Hon'ble JUSTICE PATHERYA Date : 3rd February, 2010.
The Court : Directions are given for filing affidavits. Affidavit-in-opposition be filed by 26th February, 2010; reply, thereto, if any, be filed by 12th March, 2010. Matter to appear in the list on 16th March, 2010.
Let the suit not be transferred to the undefended list. 2
All parties concerned are to act on a xerox signed copy of this order on the usual undertakings.
( PATHERYA, J.) S.Bhattacharyya Assistant Registrar(C.R.)