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State of Tamilnadu - Section

Section 7 in Tamil Nadu Laws (Special Provisions) Act, 2007

7. Repeal and saving.

(1)The Tamil Nadu Laws (Special Provisions) Ordinance, 2007 (Tamil Nadu Ordinance 1 of 2007) is hereby repealed.
(2)Notwithstanding such repeal, anything done, any action taken or any direction given under the said Ordinance shall be deemed to have been done, taken or given under this Act.