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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(c) in The Orissa Fruit Nurseries (Regulation) Act, 1997

(c)the applicant fulfils or undertakes to fulfil such other conditions, as may be notified by the competent authority in this behalf, being conditions for ensuring the quality of plants to be propagated and their sale at a reasonable price; and