Allahabad High Court
Board Of Trustees Of Martyrs Memorial ... vs Union Of India & Others on 11 November, 2014
Bench: Rajes Kumar, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- WRIT - C No. - 49841 of 2009 Petitioner :- Board Of Trustees Of Martyrs Memorial Trust & Another Respondent :- Union Of India & Others Counsel for Petitioner :- H.K. Singh,Ashok Khare Counsel for Respondent :- A.S.G.I.,Csc (2009/43723),Smt. Poonam Singh Hon'ble Rajes Kumar,J.
Hon'ble Shashi Kant,J.
As prayed, three weeks' time is allowed to file rejoinder affidavit.
Order Date :- 11.11.2014 OP