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Allahabad High Court

Board Of Trustees Of Martyrs Memorial ... vs Union Of India & Others on 11 November, 2014

Bench: Rajes Kumar, Shashi Kant





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 49841 of 2009
 

 
Petitioner :- Board Of Trustees Of Martyrs Memorial Trust & Another
 
Respondent :- Union Of India & Others
 
Counsel for Petitioner :- H.K. Singh,Ashok Khare
 
Counsel for Respondent :- A.S.G.I.,Csc (2009/43723),Smt. Poonam Singh
 

 
Hon'ble Rajes Kumar,J.
 

Hon'ble Shashi Kant,J.

As prayed, three weeks' time is allowed to file rejoinder affidavit.

Order Date :- 11.11.2014 OP