Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 726] [Entire Act] State of Punjab - Subsection Section 726(2) in Punjab Jail Manual, 1996 (2)He shall not be compelled to labour except by way of punishment, but may be required to keep the ward, cell or other compartment occupied by him clean, if accustomed to do similar work in his own home.