Section 16(1)(g) in The Mumbai Municipal Corporation Act, 1888

[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

(g)[ is a Member of the State Legislature or of Parliament: [Clause (g) was added by Maharashtra 6 of 2002, Section 3, (w.e.f. 7-9-2001).]

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