Delhi High Court - Orders
Tv Today Network Limited vs News Laundry Media Private Limited And ... on 20 September, 2023
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~11 & 12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 268/2022 & CM APPL. 18933/2023
TV TODAY NETWORK LIMITED ..... Appellant
Through: Mr. Hrishikesh Baruah, Mr.
Kumar Kshitij, Mr. Anurag
Mishra, Ms. Radhika Gupta and
Mr. Saumitra Srivastava, Advs.
versus
NEWS LAUNDRY MEDIA PRIVATE LIMITED AND ORS.
..... Respondents
Through: Mr. Raj Shekhar Rao, Sr. Adv.
along with Ms. Bani Dikshit,
Mr. Nipun Katyal, Mr. Areeb
Amanullah, Mr. Uddhan
Khanna, Ms. Kismatt Chauhan,
Advs. for R-1.
Ms. Mamta R. Jha, Mr. Rohan
Ahuja, Ms. Shruttima Ehersa,
Mr. Vatsalya Vishal, Ms.
Amishi Sodani, Mr. Rahul
Choudhary, Advs. for R-10.
Mr. Deepak Gogia along with
Mr. Aadhar Nautiyal, Advs. for
R-12.
12
+ FAO(OS) (COMM) 303/2022
NEWSLAUNDRY MEDIA PVT LTD ..... Appellant
Through: Mr. Raj Shekhar Rao, Sr. Adv.
along with Ms. Bani Dikshit,
Mr. Nipun Katyal, Mr. Areeb
Amanullah, Mr. Uddhan
Khanna, Ms. Kismatt Chauhan,
Advs.
versus
TV TODAY NETWORK LTD AND ORS & ORS.
..... Respondents
Through: Mr. Hrishikesh Baruah, Mr.
Kumar Kshitij, Mr. Anurag
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 22:15:04
Mishra, Ms. Radhika Gupta and
Mr. Saumitra Srivastava, Advs.
for R-1.
Ms. Mamta R. Jha, Mr. Rohan
Ahuja, Ms. Shruttima Ehersa,
Mr. Vatsalya Vishal, Ms.
Amishi Sodani, Mr. Rahul
Choudhary, Advs. for R-10.
Mr. Deepak Gogia along with
Mr. Aadhar Nautiyal, Advs. for
R-12.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 20.09.2023 Mr. Rao, learned senior counsel appearing for the respondents, prays for and is accorded three weeks' further time to place Written Submissions on the record at least 48 hours prior to the next date fixed. Those submissions shall refer to the pdf page numbers of the digital record of the Court wherever so required.
Let the appeals be called again on 04.12.2023.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
SEPTEMBER 20, 2023/ss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 22:15:04