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Delhi High Court - Orders

Tv Today Network Limited vs News Laundry Media Private Limited And ... on 20 September, 2023

Author: Yashwant Varma

Bench: Yashwant Varma, Dharmesh Sharma

                             $~11 & 12
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    FAO(OS) (COMM) 268/2022 & CM APPL. 18933/2023

                                       TV TODAY NETWORK LIMITED         ..... Appellant
                                                   Through: Mr. Hrishikesh Baruah, Mr.
                                                            Kumar Kshitij, Mr. Anurag
                                                            Mishra, Ms. Radhika Gupta and
                                                            Mr. Saumitra Srivastava, Advs.
                                                   versus
                                       NEWS LAUNDRY MEDIA PRIVATE LIMITED AND ORS.
                                                                             ..... Respondents
                                                   Through: Mr. Raj Shekhar Rao, Sr. Adv.
                                                            along with Ms. Bani Dikshit,
                                                            Mr. Nipun Katyal, Mr. Areeb
                                                            Amanullah,        Mr.      Uddhan
                                                            Khanna, Ms. Kismatt Chauhan,
                                                            Advs. for R-1.
                                                                                                     Ms. Mamta R. Jha, Mr. Rohan
                                                                                                     Ahuja, Ms. Shruttima Ehersa,
                                                                                                     Mr. Vatsalya Vishal, Ms.
                                                                                                     Amishi Sodani, Mr. Rahul
                                                                                                     Choudhary, Advs. for R-10.
                                                                                                     Mr. Deepak Gogia along with
                                                                                                     Mr. Aadhar Nautiyal, Advs. for
                                                                                                     R-12.
                             12
                             +         FAO(OS) (COMM) 303/2022
                                       NEWSLAUNDRY MEDIA PVT LTD          ..... Appellant
                                                    Through: Mr. Raj Shekhar Rao, Sr. Adv.
                                                               along with Ms. Bani Dikshit,
                                                               Mr. Nipun Katyal, Mr. Areeb
                                                               Amanullah,      Mr.     Uddhan
                                                               Khanna, Ms. Kismatt Chauhan,
                                                               Advs.
                                                   versus
                                       TV TODAY NETWORK LTD AND ORS & ORS.
                                                                       ..... Respondents
                                                   Through: Mr. Hrishikesh Baruah, Mr.
                                                            Kumar Kshitij, Mr. Anurag



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 22:15:04
                                                                                                      Mishra, Ms. Radhika Gupta and
                                                                                                     Mr. Saumitra Srivastava, Advs.
                                                                                                     for R-1.
                                                                                                     Ms. Mamta R. Jha, Mr. Rohan
                                                                                                     Ahuja, Ms. Shruttima Ehersa,
                                                                                                     Mr. Vatsalya Vishal, Ms.
                                                                                                     Amishi Sodani, Mr. Rahul
                                                                                                     Choudhary, Advs. for R-10.
                                                                                                     Mr. Deepak Gogia along with
                                                                                                     Mr. Aadhar Nautiyal, Advs. for
                                                                                                     R-12.
                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                                            ORDER

% 20.09.2023 Mr. Rao, learned senior counsel appearing for the respondents, prays for and is accorded three weeks' further time to place Written Submissions on the record at least 48 hours prior to the next date fixed. Those submissions shall refer to the pdf page numbers of the digital record of the Court wherever so required.

Let the appeals be called again on 04.12.2023.

YASHWANT VARMA, J.

DHARMESH SHARMA, J.

SEPTEMBER 20, 2023/ss This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 22:15:04