Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

M/S Meil Kbl (Jv) An Association Of ... vs The State Of Madhya Pradesh on 8 October, 2021

Author: Chief Justice

Bench: Chief Justice

                                                                           1                                WP-21860-2021
                                               The High Court Of Madhya Pradesh
                                                          WP-21860-2021
                                         (M/S MEIL KBL (JV) AN ASSOCIATION OF PERSONS/JOINT VENTURE CONSTITUTED OF (A) M/S
                                                MEGHA ENGINEERING I Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                     1
                                     Jabalpur, Dated : 08-10-2021
                                             Heard through Video Conferencing.
                                             Shri Shekhar Sharma, learned counsel for the petitioner.
                                             Shri Ashish Anand Barnard, learned Deputy Advocate General for the
                                     respondents/State.

List this matter on 26.10.2021 before a Bench in which one of us (Purushaindra Kumar Kaurav, J.) is not a Member.





                                           (MOHAMMAD RAFIQ)                     (PURUSHAINDRA KUMAR KAURAV)
                                            CHIEF JUSTICE                                       JUDGE


                                     SKM




Signature Not Verified
  SAN




Digitally signed by SANTOSH MASSEY
Date: 2021.10.08 18:57:20 IST