Madhya Pradesh High Court
M/S Meil Kbl (Jv) An Association Of ... vs The State Of Madhya Pradesh on 8 October, 2021
Author: Chief Justice
Bench: Chief Justice
1 WP-21860-2021
The High Court Of Madhya Pradesh
WP-21860-2021
(M/S MEIL KBL (JV) AN ASSOCIATION OF PERSONS/JOINT VENTURE CONSTITUTED OF (A) M/S
MEGHA ENGINEERING I Vs THE STATE OF MADHYA PRADESH AND OTHERS)
1
Jabalpur, Dated : 08-10-2021
Heard through Video Conferencing.
Shri Shekhar Sharma, learned counsel for the petitioner.
Shri Ashish Anand Barnard, learned Deputy Advocate General for the
respondents/State.
List this matter on 26.10.2021 before a Bench in which one of us (Purushaindra Kumar Kaurav, J.) is not a Member.
(MOHAMMAD RAFIQ) (PURUSHAINDRA KUMAR KAURAV)
CHIEF JUSTICE JUDGE
SKM
Signature Not Verified
SAN
Digitally signed by SANTOSH MASSEY
Date: 2021.10.08 18:57:20 IST