Section 29 in Greater Hyderabad Municipal Corporation Act, 1955
29. Provision of polling stations for [wards] ['Throughout the Act For Substituted 1. Councillor Member 2. Councillors; Members 3. Division; Ward 4. Divisions; Wards 5. Constituency; Ward 6. Constituencies; Wards']vide Act No.17 of 1994.].
- The Returning Officer for each [Member] [['Throughout the ActFor Substituted
