Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(1) in Tamil Nadu Societies Registration Act, 1975 (1)a memorandum specifying-(a)the name of the society ;(b)the objects of the society ; and(c)the names, addresses and occupations of the members of the committee ; and
