Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Chattisgarh - Subsection Section 41(1) in Chhattisgarh Police Act, 2007 (1)The term of office of a member, and the chairperson, shall be two years and may be eligible for re-appointment for another term.
