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[Cites 0, Cited by 0] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(6) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(6)Subject to any special instructions laid down in station Orders, Governors in foreign countries should normally receive the same marks of respect as are given to Indian Officials in similar positions.