Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 211(5)] [Section 211] [Entire Act]

Union of India - Subsection

Section 211(5)(i) in The Companies Act, 1956

(i)in the case of an insurance company, any matters which are not required to be disclosed by the Insurance Act, 1938 (4 of 1938);