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Union of India - Section

Section 327 in Rules of Procedure and Conduct of Business in Lok Sabha

327. Pleasure of House taken where leave of absence recommended.

- Where the Committee recommends that leave of absence be granted to a member or the absence be condoned, as the case may be, the pleasure of the House shall be taken by the Speaker in the following terms on a day as soon as may be after the presentation of the report: -'The Committee on Absence of Members from the Sittings of the House in its...report has recommended that leave of absence be granted or absence be condoned (as the case may be) in respect of Smt./ Kumari/ Shri...... for the period indicated in the report.The member is being informed accordingly.'