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[Cites 0, Cited by 0] [Section 44A(2)] [Section 44A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 44A(2)(i) in The Bar Council of Uttar Pradesh Election Rules, 1992

(i)Every State Bar Council shall have an Advocates Welfare Committee known as Bar Council of India Advocates Welfare Committee for the State.