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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(18) in Andhra Pradesh Tourism, Culture and Heritage Board Act, 2017

(18)"Successor Authority" means an Authority constituted under this Act in the place of an erstwhile department to perform its functions.Part-II Constitution of Board, Executive Committee, Authorities, Commissions and Local Councils