Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20A] [Entire Act] State of Tamilnadu - Subsection Section 20A(a) in Tamil Nadu Prohibition Act, 1937 (a)the suitability of the applicant for the grant of licence or permit, as the case may be ;
