Section 23C in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973
23C. [ Additional buildable floor space in the form of DRC. [Inserted by M.P. Act No. 14 of 2017, dated 20.4.2017.]
- Where any land is part of generating area, the Government or its undertaking which is the implementing agency of a public project may apply to the authority for issue of Development Right Certificates to the owner of the land.
