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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(2) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(2)[ A candidate already in service under a Government subject to his being eligible shall apply through proper channel so as to reach his application to the Commission within the prescribed time as fixed by the Commission :] [Substituted vide Orissa Gazette Part III-A/29.7.1994.]Provided that the Commission may entertain advance copies of applications on the condition that original copies together with 'No Objection' certificate from competent authority are received within such time as may be fixed by the Commission.