Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Haryana - Section Section 10 in Haryana Panchayati Raj Act, 1994 10. [ Term of office. [Substituted vide Haryana Act No. 10 of 1999.] - The term of office of Sarpanch shall be five years unless removed otherwise.]
