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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Rajasthan - Subsection

Section 77(1) in Rajasthan Co-operative Societies Act, 1965

(1)The Registrar may. on receipt of the reference of a dispute under section 75-
(a)decide the dispute himself, or
(b)transfer it for disposal to any person who has been invested by the Government with powers in that behalf, or
(c)refer it for disposal to one arbitrator.