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Madhya Pradesh High Court

Neeraj Jaiswal vs The State Of Madhya Pradesh on 28 April, 2022

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 13681 of 2021 (NEERAJ JAISWAL AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 28-04-2022 Shri. Ayush Jain, learned counsel for the Petitioner .

Shri N.S.Bhati, learned GA for State. List the matter after ensuing summer vacation.

(VIJAY KUMAR SHUKLA) JUDGE VM Signature Not Verified VerifiedDigitally Digitally signed by SAN VARGHESE MATHEW Date: 2022.04.28 17:16:09 IST