Section 35 in THE NATIONAL CAPITAL TERRITORY OF DELHI (INCREDIBLE INDIA) BED AND BREAKFAST ESTABLISHMENTS (REGISTRATION & REGULATION) ACT, 2007
35. Repeal and Savings.
(1)National Capital Territory of Delhi (Incredible India) Bed & BreakfastEstablishment(Registration and Regulation) (Delhi Ordinance No. 1 of 2007) is herebyrepealed.(2)Notwithstanding such repeal, anything done or any action taken under the saidOrdinance, shall be deemed to have done or taken under this Act
