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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Bihar - Subsection

Section 64(s) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(s)Appliances are provided and used for guiding heavy loads when raising or lowering heavy loads to avoid crushing of hands of building workers during such raising or lowering of loads.