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Delhi High Court - Orders

Mahua Bindal vs Guru Gobind Singh Indraprastha ... on 8 September, 2021

Author: Manmohan

Bench: Manmohan, Navin Chawla

                              $~22
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +    LPA 225/2020 & CM APPL. 23989/2020 & 2106/2021
                                   MAHUA BINDAL                                      ..... Appellant
                                                      Through: Mr.Samar Bansal, Ms.Harsheen
                                                                  Madan Palli & Mr.Apurv S., Advs.
                                                      versus
                                   GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ORS.
                                                                                        ..... Respondents
                                                      Through: Ms.Anita Sahani, Adv. for R-1/
                                                                  GGSIPU.
                                                                  Mr.Ajay Digpaul, CGSC for UOI
                                                                  with Mr.Sahaj Garg, GP & Mr.Kamal
                                                                  Digpaul, Adv.
                                                                  Mr.T.Singhdev, Ms.Michelle B Das,
                                                                  Advs. for R-3.
                                                                  Mr.Apoorv Kurup, Ms.Nidhi Mittal,
                                                                  Advs. for R-4.
                                                                  Mr.Shivendra Singh, Adv. for R-5 t o
                                                                  R-10.
                                   CORAM:
                                   HON'BLE MR. JUSTICE MANMOHAN
                                   HON'BLE MR. JUSTICE NAVIN CHAWLA
                                                ORDER

% 08.09.2021 The petition has been heard by way of video conferencing. No time left.

List on 2nd December, 2021. The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.

MANMOHAN, J NAVIN CHAWLA, J SEPTEMBER 8, 2021/rv Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:09.09.2021 08:12:26