Delhi High Court - Orders
Mahua Bindal vs Guru Gobind Singh Indraprastha ... on 8 September, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 225/2020 & CM APPL. 23989/2020 & 2106/2021
MAHUA BINDAL ..... Appellant
Through: Mr.Samar Bansal, Ms.Harsheen
Madan Palli & Mr.Apurv S., Advs.
versus
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ORS.
..... Respondents
Through: Ms.Anita Sahani, Adv. for R-1/
GGSIPU.
Mr.Ajay Digpaul, CGSC for UOI
with Mr.Sahaj Garg, GP & Mr.Kamal
Digpaul, Adv.
Mr.T.Singhdev, Ms.Michelle B Das,
Advs. for R-3.
Mr.Apoorv Kurup, Ms.Nidhi Mittal,
Advs. for R-4.
Mr.Shivendra Singh, Adv. for R-5 t o
R-10.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 08.09.2021 The petition has been heard by way of video conferencing. No time left.
List on 2nd December, 2021. The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.
MANMOHAN, J NAVIN CHAWLA, J SEPTEMBER 8, 2021/rv Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:09.09.2021 08:12:26