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State of West Bengal - Section

Section 29 in The West Bengal State Council Of Technical Education Act, 1995.

29. Certain persons to be deemed to be public servants.

- The members of the Council and of every committee constituted under this Act, persons in the service of the Council and any person appointed under this Act to audit the accounts of the Council shall be deemed to be servants within the meaning of section 21 of the Indian Penal Code.