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Delhi High Court - Orders

Jagdish Chand Gupta, Engineers And ... vs Union Of India on 15 July, 2021

Author: Sanjeev Narula

Bench: Sanjeev Narula

$~7 (2020)
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     O.M.P. (COMM) 512/2020
      JAGDISH CHAND GUPTA,
      ENGINEERS AND CONTRACTOR                            ..... Petitioner
                        Through:        Mr. Ashwinie Kumar Bansal, and Mr.
                                        Anish Chawla, Advocates.

                        versus

      UNION OF INDIA                                       ..... Respondent
                    Through:            None.

      CORAM:
      HON'BLE MR. JUSTICE SANJEEV NARULA
              ORDER

% 15.07.2021 [VIA VIDEO CONFERENCING]

1. Counsel for the Petitioner submits that he would like to file brief written submissions. Let the same be filed by the Counsel, not exceeding 3 pages, along with the relevant case laws. Let the same be done within a period of one week from today.

2. Re-notify on 12th August, 2021.

SANJEEV NARULA, J JULY 15, 2021 nd