Delhi High Court - Orders
Jagdish Chand Gupta, Engineers And ... vs Union Of India on 15 July, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~7 (2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 512/2020
JAGDISH CHAND GUPTA,
ENGINEERS AND CONTRACTOR ..... Petitioner
Through: Mr. Ashwinie Kumar Bansal, and Mr.
Anish Chawla, Advocates.
versus
UNION OF INDIA ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 15.07.2021 [VIA VIDEO CONFERENCING]
1. Counsel for the Petitioner submits that he would like to file brief written submissions. Let the same be filed by the Counsel, not exceeding 3 pages, along with the relevant case laws. Let the same be done within a period of one week from today.
2. Re-notify on 12th August, 2021.
SANJEEV NARULA, J JULY 15, 2021 nd