Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] Union of India - Subsection Section 88(7) in The Coal Mines Regulations, 2011 (7)At every mine where a shaft is used for lowering or raising persons, at least one spare winding rope suitable for use in such shaft, shall, be kept in store.
