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[Cites 0, Cited by 0] [Section 8A(2)] [Section 8A] [Entire Act]

State of Haryana - Subsection

Section 8A(2)(c) in The Haryana Development and Regulation of Urban Areas Act, 1975

(c)scrutiny, enquiry or correspondence for grant of license, its renewal, transfer or grant of occupation certificates, part or completion certificate etc.;