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State of West Bengal - Section

Section 187 in The West Bengal Panchayat Act, 1973

187. Submission of accounts to audit.

- The Pradhan, the Sabhapati or the Sabhadhipati, as the case may be, shall produce, or cause to be produced, to the auditor all such accounts of the fund of the Gram Panchayat, the Panchayat Samiti or the Zilla Parishad concerned as may be required by the auditor.